Citation : 2023 Latest Caselaw 2164 Cal
Judgement Date : 30 March, 2023
30.03.2023 SL No.1 Court No.8 (gc)
CPAN 109 of 2023
Sri Amit Chand Mitra & Anr.
Vs.
Shanti Ranjan Paul & Ors.
In
FA 36 of 2021
Mr. Anupam Dasadhikari, Mr. Krishnendu Paul Chowdhury, ...for the Petitioners. Mr. Rupak Ghosh, ...for the alleged Contemnors.
Since the judgment in SLP is still awaiting, the
contempt application stands adjourned for eight weeks
with liberty to mention in the event the judgment is
delivered in the SLP.
(Siddhartha Roy Chowdhury, J.) (Soumen Sen, J.)
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