Citation : 2023 Latest Caselaw 2163 Cal
Judgement Date : 30 March, 2023
30.03.2023 Serial no. 03 Dd
CRR 259 of 2023 With CRA 56 of 2021
In the matter of : Asraf Ansari ... ...Appellant
The word 'Miscellaneous' be replaced with the word 'Appellate' in the cause title of the judgment and order dated March 28, 2023.
Department will incorporate necessary correction.
(Debangsu Basak, J.)
(Md. Shabbar Rashidi, J.)
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