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Indian Oil Corporation Ltd. & Ors vs Rita Khatun
2023 Latest Caselaw 2098 Cal

Citation : 2023 Latest Caselaw 2098 Cal
Judgement Date : 29 March, 2023

Calcutta High Court (Appellete Side)
Indian Oil Corporation Ltd. & Ors vs Rita Khatun on 29 March, 2023

29.03.2023 Court No.12

Sourav/ Suvayan

FMA 827 of 2022

Indian Oil Corporation Ltd. & Ors.

Vs.

Rita Khatun

Mr. Manwendra Singh Yadav ... for the appellants.

In paragraph 13 at page 11 in the 2nd line of the

judgment word 'Molla' is substituted by 'Mandal' in

Court today.

(Chitta Ranjan Dash, J.)

(Partha Sarathi Sen, J.)

 
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