Pradip Roy vs Unknown
2023 Latest Caselaw 2068 Cal

28.03.2023 Serial no. 62 Wt. 63 {Dd}

CRA 379 of 2021

In the matter of : Pradip Roy ... ...Appellant

With CRA 380 of 2021 With CRAN 1 of 2022

In the matter of : Kajal Roy & Anr.

Mr. Samiran Mondal, Mr. Abhinaba Dan, Mr. Nitish Samanta, Advocates ... ... For the Appellants

Mr. Swapan Banerjee, Ms. Purnima Ghosh, Advocates ... ...For the State

Two appeals are taken up for analogous hearing as they emanate out of the same police case and the same impugned judgment of conviction and the order of sentence.

Heard the learned advocate appearing for the appellants in both the appeals.

Heard the learned advocate for the State in both the appeals.

Written notes on argument submitted on behalf of the appellants in the two appeals be taken on record.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)