Hotel Private Limited And Another vs The State Of West Bengal And Others
2023 Latest Caselaw 2042 Cal

27th March, 2023
   (D/L No.13)
      (SKB)

                                            W.P.A. 12769 of 2022

                                         Guha Roy Food Joint And
                                      Hotel private Limited and another
                                                    Versus
                                     The State of West Bengal and others

                                 Mr. Mainak Bose,
                                 Mr. Rupak Ghosh,
                                 Mrs. Sweta Gandhi
                                                       ... for the petitioners.

                                 Mr. Prantik Garai,
                                                            ... for the State.

                                 Mr. Debnath Ghosh,
                                 Ms. Sudeshna Mazumdar
                                          ... for the respondent nos.3 and 4.

Ms. Sipra Chanda ... for the respondent no.5.

Since learned counsel appearing for the

respondent nos.3 & 4 being the Finance Company has

filed supplementary affidavit today, the petitioners are

given leave to file a short supplementary note by 4-30

p.m. today.

List this matter on 30th March, 2023 under the

heading "For Judgment".

(Moushumi Bhattacharya, J.)