4 2023 Sandhya Maity (Majee) vs 8 The State Of West Bengal & Ors
2023 Latest Caselaw 1999 Cal

Ct.
No.   24.03                    W.P.A. 22686 of 2018
14    2023                         Sandhya Maity (Majee)
                                          -Versus-
 8                             The State of West Bengal & Ors.
akb

              Mr. Saibal Acharya
              Mr. Kallol Kumar Maity
              Mr. S.P. Mukherjee         ...For the Petitioner

              Ms. Tuli Sinha             ...For the State Respondents

Md. Sarwar Jahan Ms. Mousumi Mitra Mr. Asif Mehdi Mr. Shahzad Noor Thander ...For the Respondent No. 2

The writ petition is taken up for further hearing. I have heard Md. Sarwar Jahan, learned Counsel appearing for the respondent No. 2. I have also heard lerned Counsels appearing for the petitioner as well as for the State respondents at length.

Hearing of the matter stands concluded and the matter is reserved for judgment.

( Rabindranath Samanta, J.)