Citation : 2023 Latest Caselaw 1997 Cal
Judgement Date : 24 March, 2023
24.03.2023
Sl. 23 Amalranjan IN THE HIGH COURT AT CALCUTTA CIVIL REVISIONAL JURISDICTION APPELLATE SIDE
C.O. 1893 of 2022
Sri Jugal Kisor Das Naskar Vs Sri Dilip Das & Anr.
Mr. Chiranjib Sinha Mr. Dyutiman Banerjee ...for the petitioner Mrs. Sohini Chakrbaorty Ms. Prajaaini Das ...for the opposite parties
Learned advocate for the petitioner and
learned advocate for the opposite parties are
present. Heard learned advocates for the parties.
Hearing is concluded. Let the matter appear
on 21st April, 2023 for judgment.
( Biswaroop Chowdhury,J. )
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