Shyam Sundar Jew & Ors vs Ajit Kumar Satpati & Ors
2023 Latest Caselaw 1996 Cal

   226
24.03.2023

Ct. No.237 pg.

IN THE HIGH COURT AT CALCUTTA CIVIL REVISIONAL JURISDICTION APPELLATE SIDE

CO 811 of 2023

Shyam Sundar Jew & Ors.

Vs.

Ajit Kumar Satpati & Ors.

Mr. Rabindra Nath Mahato ... For the petitioners

In this application judgment dated 22nd February,

2023 passed by the learned District Judge, Paschim

Medinipur, in connection with Misc. Appeal No.76 of 2022,

has been challenged.

It is submitted on behalf of the petitioners that the

suit property was not purchased by the vendor of the

opposite parties by any deed of conveyance. It is further

submitted that the opposite parties are making

construction on the suit plot.

The contentious issue is required to be adjudicated

in the presence of opposite parties.

Accordingly, let there be a direction upon the

petitioners to serve notice along with a copy of this

revisional application upon the opposite parties and their

advocates-on-record appearing in the Court of the learned

District Judge, Paschim Medinipur, by Speed Post with

Acknowledgement Due and file an affidavit-of-service on the

next returnable date.

Let the matter appear in the list on 17th April, 2023.

(Bibhas Ranjan De, J.)