Company Ltd. & Ors vs West Bengal Electricity Board ...
2023 Latest Caselaw 1959 Cal

04      23.03.2023                     RVW 246 of 2022
                                                with
                                           CAN 2 of 2022
                              West Bengal Sate Electricity Transmission
Ct-08
                                       Company Ltd. & Ors.
                                                Vs.
                              West Bengal Electricity Board Engineers'
                                        Association &Ors.
ar                                              in
                                      MAT 501 of 2020

                         Mr. S.N. Mookherjee, Ld. Advocate General
                         Mr. Biswaroop Bhattacharya
                         Mr. Chayan Gupta
                         Mr. Sandip Dasgupta
                         Mr. Saaqib Siddiqui
                                     ... For the Review Applicants

                         Mr. Soumya Majumder
                         Ms. Sanjukta Dutta
                                    ... For the Respondents/

Writ Petitioners

We have heard learned Advocate General appearing on behalf of the review applicants. The matter stands adjourned till 20th April 2023 at 2.00 p.m. Further law notes with compilation of judgments shall be filed on or before 13th April, 2023.

(Saugata Bhattacharyya,J.) (Soumen Sen, J.)