(Santosh Kumar Singh vs The New India Assurance
2023 Latest Caselaw 1955 Cal

Citation : 2023 Latest Caselaw 1955 Cal
Judgement Date : 23 March, 2023

Calcutta High Court (Appellete Side)

(Santosh Kumar Singh vs The New India Assurance on 23 March, 2023

     27
23.03.2023
 Ct. No. 17
   rrc



                              FMAT (MV) 549 of 2022
                                       with
                               IA No. CAN 1 of 2023

                (Santosh Kumar Singh Vs. The New India Assurance
                                  Co. Ltd. & Ors.)



                 Mr. Sayantan Rakshit
                                          ..... For the appellant

                 Mr. Animesh Das
                                          ..... For the respondents

The judgment impugned in the present appeal was

delivered by me and hence, the matter stands released

from my list.

(Partha Sarathi Chatterjee, J.)

Download the LatestLaws.com Mobile App