Rabin Kanti Medda vs Shellac & Forest Products Export ...
2023 Latest Caselaw 1879 Cal

Citation : 2023 Latest Caselaw 1879 Cal
Judgement Date : 21 March, 2023

Calcutta High Court (Appellete Side)

Rabin Kanti Medda vs Shellac & Forest Products Export ... on 21 March, 2023

    223            IN THE HIGH COURT AT CALCUTTA
21.03.2023        CONSTITUTIONAL WRIT JURISDICTION
  sb
   Ct 550                 APPELLATE SIDE
                          WPA 23178 of 2008

                            Rabin Kanti Medda
                                    Vs.
                Shellac & Forest Products Export Promotion
                              Council & Ors.

                  Mr. Bikash Ranjan Neogi
                  Ms. Soma Chakraborty
                                   ... For the petitioner.

                  Mr. Soumya Majumder
                  Mr. Ranojit Talukdar
                                    ... For the respondents.

Hearing concluded. Judgment reserved.

Raja Basu Chowdhury, J.)

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