Mrs. Sharmila Gupta vs Dr. Sanjay Gupta
2023 Latest Caselaw 1851 Cal

09      20.03.2023                       FA 34 of 2017
Ct-08
                                        Mrs. Sharmila Gupta
                                                Vs.
                                         Dr. Sanjay Gupta

ar                       Ms. Sayanti Sengupta
                                     ... For the Appellant

                         Mr. Saptangshu Basu, Sr. Adv
                         Mr. Tanmoy Choudhury
                         Ms. Ritoprita Ghosh
                                     ... For the Respondent

Since the settlement has failed, the matter shall be listed after fortnight for hearing of the appeal.

Both the parties are directed to file an affidavit of disclosure of assets and liabilities in the form as mentioned in Enclosure-I of the judgment of the Hon'bel Supreme Court in Rajnesh Vs. Neha reported at (2021)2 SCC 324 by the adjourned date along with law notes.

(Uday Kumar, J.) (Soumen Sen, J.)