Citation : 2023 Latest Caselaw 1818 Cal
Judgement Date : 17 March, 2023
17.03.2023
Court No.35
CRR 3188 of 2015 D.Hira With CRAN 12 of 2018 (Old No. CRAN 3467 of 2018) With CRAN 15 of 2019 (Old No. CRAN 3367 of 2019)
Satya Brata Ganguly & Ors.
Vs.
The State of West Bengal & Anr.
Mr. Milon Mukherjee, ld. Senior Adv., Mr. Sandipan Ganguly, ld. Senior Adv., Mr. Debangan Bhattacharjee, Mr. Amitava Mitra, ... for the petitioners
Mr. Narayan Prasad Agarwala, Mr. Pratick Bose.
... for the State
Mr. Mukherjee, learned Senior Advocate has completed argument. On behalf of the petitioners, written notes of argument will be submitted within next seven days.
Affidavit-of-service filed in Court today is taken on record. Let the matter be reserved for judgment.
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RAI Digitally signed by RAI CHATTOPADHYAY CHATTOPAD Date: 2023.03.17 HYAY 16:28:35 +05'30' (Rai Chattopadhyay, J.)
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