Citation : 2023 Latest Caselaw 1816 Cal
Judgement Date : 17 March, 2023
4 17.03.2023
WPA 24450 of 2018 ssi CAN 1 of 2019 (Old No: CAN 4031 of 2019) Ct 39
Mr. Amales Roy Ms. Mousumi Bhowal Mr. Ishan Bhattacharya ...for the petitioner
Mr. Amitesh Banerjee Mr. Suddhadev Adak ...for the State
Written note of submissions filed on behalf of the
petitioner is taken on record.
Hearing is concluded and judgment is reserved.
(Jay Sengupta, J.)
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