Satya Brata Ganguly & Ors vs The State Of West Bengal & Anr
2023 Latest Caselaw 1813 Cal

17.03.2023

Court No.35

CRR 3189 of 2015 D.Hira With CRAN 12 of 2018 (Old No. CRAN 3468 of 2018) With CRAN 15 of 2019 (Old No. CRAN 3368 of 2019)

Satya Brata Ganguly & Ors.

Vs.

The State of West Bengal & Anr.

Mr. Milon Mukherjee, ld. Senior Adv., Mr. Sandipan Ganguly, ld. Senior Adv., Mr. Debangan Bhattacharjee, Mr. Amitava Mitra, ... for the petitioners

Mr. Narayan Prasad Agarwala, Mr. Pratick Bose.

... for the State

Mr. Mukherjee, learned Senior Advocate has completed argument. On behalf of the petitioners, written notes of argument will be submitted within next seven days.

Affidavit-of-service filed in Court today is taken on record. Let the matter be reserved for judgment.

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RAI Digitally signed by RAI CHATTOPADHYAY

CHATTOPADHYAY Date: 2023.03.17 16:31:04 +05'30'

(Rai Chattopadhyay, J.)