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Abdul Goni & Anr vs Sk. Hena & Ors
2023 Latest Caselaw 1809 Cal

Citation : 2023 Latest Caselaw 1809 Cal
Judgement Date : 17 March, 2023

Calcutta High Court (Appellete Side)
Abdul Goni & Anr vs Sk. Hena & Ors on 17 March, 2023

17.03.2023

Sl. 12 Amalranjan IN THE HIGH COURT AT CALCUTTA CIVIL REVISIONAL JURISDICTION APPELLATE SIDE

C.O. 91 of 2020

Abdul Goni & Anr.

Vs Sk. Hena & Ors.

Mr. Buddhadeb Ghosal Mr. Musharraf Alam Sk. Ms. Sushmita Ghorai Ms. Anjana Mehebub ...for the petitioners

Learned advocate for the petitioners is

present. As the matter is already heard on the

last date i.e. 24.02.2023, let the matter appear

for judgment on 31st March, 2023.

The interim order passed earlier stands

extended for a further period of three weeks from

date.

( Biswaroop Chowdhury,J. )

 
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