CRA/37/2019
2023 Latest Caselaw 1802 Cal

17.03.2023.

1 to 5.

as

C.R.A.123 of 2019 + CRAN 2 of 2022 With CRR 2111 of 2019 With CRA 189 of 2017 + CRAN 3 of 2023 With CRA 37 of 2019 With CRA 702 of 2018

In Re:- Anikul @ Anikul Islam & Anr.

... appellants in CRA 123/2019

In Re:- Eunus Ali Mondal @ Yunush Mondal @ Yunus Ali Mondal ... petitioner in CRR 2111/2019

In Re:- Krishna Kumar Patel ... appellants in CRA 189/2017

In Re:- Maharom Mondal @ Antu @ Maharam Mondal ... appellants in CRA 37/2019

In Re:- Ripon Sk ... appellants in CRA 702/2018

Mr. Tapan Datta Gupta Mr. Parvej Anam

...for the appellants in CRA 123/2019.

Mr. Satadru Lahiri Mr. Safdar Azam Mr. Syed Wasim Faruque ...for the Petitioner in CRR 2111/2019.

Mr. Sabyasachi Banerjee Mr. Arnab Saha Mr. Abhimanyu Banerjee Ms. Nahid Ahmed ....for the appellant in CRA 189/2017.

Mr. Sourav Chatterjee Mr. Rabiul Islam Mr. S. Das Mahapatra ....for the appellant in CRA 37/2019.

Mr. Sabir Ahmed Mr. Hillol Saha Poddar Mr. Dhiman Banerjee ....for the appellant in CRA 702/2018.

Mr. Saswata Gopal Mukherjee, ld. P.P. Mr. Arijit Ganguly

.... for the State in CRR 2111/2019.

Mr. Saswata Gopal Mukherjee, ld. P.P. Mr. Sandip Chakraborty Mr. Saryati Datta .... for the State in CRA 189/2017.

Mr. Saswata Gopal Mukherjee, ld. P.P. Mrs. Anasuya Sinha Mr. Pinak Kr. Mitra .... for the State in CRA 37/2019.

Mr. Saswata Gopal Mukherjee, ld. P.P. Mr. Anwar Hossain Mrs. Manisha Sharma .... for the State in CRA 702/2018.

One of the Judges (Tirthankar Ghosh, J.) who is a

member of the Larger Bench had made the referencce.

Another Judge of the Bench (Joymalya Bagchi, J.) is a party

to some of the judgments which are in conflict with other

judgments referred to in the reference.

Under such circumstances, the parties were called

upon to express their views with regard to the composition of

the Bench. The parties clarified that they do not have any

objection with the composition of the Bench.

Accordingly, the Bench proceeded to take up the

reference for hearing.

On the request of the parties, the matter is fixed for

hearing on 6th April, 2023 at 2:00 p.m.

(Joymalya Bagchi, J.)

(Jay Sengupta, J.)

(Tirthankar Ghosh, J.)