Rishi Agarwal vs Dipika Agarwal (Nee Khaitan)
2023 Latest Caselaw 1772 Cal

S/L 2-4
16.03.2023

Court No.652 SD CO 755 of 2019 With CO 528 of 2020 With CO 543 of 2020 Rishi Agarwal Vs.

Dipika Agarwal (nee Khaitan)

Mr. Kushal Chatterjee Ms. Bishalaxmi Ghosh ... for the Petitioner. Mr. Arindam Paul ... for the Opposite Party.

In the fourth line of the paragraph 13 of the judgment

dated 13.3.2023, the word "within the jurisdiction of Barasat

Court" shall be deleted and in its place "within the

jurisdiction of Alipore Court" shall be inserted.

Let the same be treated as part of the judgment dated

13.3.2023. Rest of the judgment dated 13.3.2023 remains

unaltered.

(Ajoy Kumar Mukherjee, J.)