Citation : 2023 Latest Caselaw 1738 Cal
Judgement Date : 15 March, 2023
15.03.2023
Court No.35
D.Hira CRA 106 of 2010
Sanjoy Mondal Vs.
The State of West Bengal
Mr. Somopriyo Chowdhury.
... for the amicus curiae
Mr. Pravash Bhattacharyya, Mr. M.F.A. Begg.
... for the State
Hearing of the matter is concluded. Let the matter be reserved for judgment.
Digitally signed by RAI RAI CHATTOPADHYAY CHATTOPADHYAY Date: 2023.03.15 16:40:46 +05'30'
(Rai Chattopadhyay, J.)
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