Citation : 2023 Latest Caselaw 1736 Cal
Judgement Date : 15 March, 2023
AD-01 Ct No.09 15.03.2023
TN WPA No. 4854 of 2023
Centom Industries Limited and another Vs.
West Bengal Electricity Regulatory Commission and others
Mr. Surajit N. Mitra, Mr. Tanoy Chakraborty, Mr. Shayak Mitra, Mr. Abhijit Sarkar, Mr. Abhik Chitta Kundu, Ms. Abhipiya Sarkar .... for the petitioners
Mr. Abhratosh Majumder, Mr. Deepak Agarwal, Mr. Prasun Mukherjee ....for the DVC
Arguments concluded.
Judgment is reserved.
(Sabyasachi Bhattacharyya, J.)
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