Parikshit Ghosh vs State Of West Bengal & Ors
2023 Latest Caselaw 1732 Cal

15.03.2023           IN THE HIGH COURT AT CALCUTTA
  DL-80             CONSTITUTIONAL WRIT JURISDICTION
   (PP)                   APPELLATE SIDE
                              WPA 28284 of 2022

                             Parikshit Ghosh
                                   Vs.
                        State of West Bengal & Ors.

                  Mr. Srinjay Sengupta,
                  Mr. Saurav Roy,
                  Mr. Narattam Acharyya,
                  Mr. Ankush Ghosh
                                              ....for the petitioner.

                  Mr. Niladri Bhattacharjee,
                  Ms. Deblina Chattaraj,
                  Ms. Angana Dutta
                                                      .....for WBTCL.

                  Mr. Shibnath Bhattacharyya
                              ....for the respondent nos. 6 to 9.

Mr. Sengupta, learned counsel appearing on

behalf of the petitioner relies on a judgment reported

in (2005) 6 SCC 289 (Supriyo Basu and Others Vs.

W. B. Housing Board and Others) and a judgment

reported in (1999) 1 SCC 741 (U.P. State

Cooperative Land Development Bank Ltd. Vs.

Chandra Bhan Dubey and Others) and also a

judgment reported in Manupatra 2006 (K. Marappan

Vs. The Deputy Registrar of Co-operative Societies

and Ors.) in support of his contention that the

present writ petition is maintainable.

Mr. Bhattacharyya, learned counsel, appearing

on behalf of the respondent nos. 6 to 9 relies on a

judgment reported in (2014) 1 CHN 44 (Thalappalam

Service Cooperative Bank Limited & Ors. Vs. State

of Kerala & Ors.) in support of his contention that

the present writ petition is not maintainable being a

dispute between a member of a cooperative society

and the board of the said society.

Let this matter appear for further consideration

on March 29, 2023 marked as "For Orders".

All parties shall act on the server copies of this

order duly downloaded from the official website of

this Hon'ble Court.

(Lapita Banerji, J.)