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Mili Ghosh vs Unknown
2023 Latest Caselaw 1725 Cal

Citation : 2023 Latest Caselaw 1725 Cal
Judgement Date : 15 March, 2023

Calcutta High Court (Appellete Side)
Mili Ghosh vs Unknown on 15 March, 2023

Court No.

Item 7 C.R.R. 41 of 2019 Ssi With 15.03.

CRAN 1 of 2019 (Old No: CRAN 2481 of 2019)

In the matter of :- Mili Ghosh

Mr. Sandip Kumar Bhattacharyya Mr. Apalak Basu Mr. Dipta Banerjee ....for the petitioner Mr. Vipul Kundalia Mr. Anurag Roy Ms. Uneaza Ali ....for the ED

Hearing is concluded and judgment is reserved.

(Jay Sengupta, J.)

 
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