Usha Kumari Bhuiya @ Bhuia @ Usha ... vs M/S. Eastern Coalfields Limited & ...
2023 Latest Caselaw 1720 Cal

    02                   IN THE HIGH COURT AT CALCUTTA
15.03.2022

CONSTITUTIONAL WRIT JURISDICTION (PP) APPELLATE SIDE WPA 16856 of 2021

Usha Kumari Bhuiya @ Bhuia @ Usha Bhuiya @ Bhuia Vs.

M/s. Eastern Coalfields Limited & Ors.

Mr. Partha Ghsosh, Ms. Ria Paul, Mr. Debashis Das Mr. Rahul Agarwala, Ms. Sirmran Sureka .... For the petitioner.

Mr. Manik Das, Ms. Tanushree Dasgupta ... For ECL.

Mr. Ghosh, learned counsel appearing for the

petitioner makes his submission at length relying on the

compilation of judgments.

Mr. Das, learned counsel, appears on behalf of

Eastern Coalfields Limited (in short, "ECL").

Let the matter come up for further consideration on

April 5, 2023 under the heading "For Orders".

All parties shall act on the server copies of this

order duly downloaded from the official website of this

Hon'ble Court.

(Lapita Banerji, J.)