Citation : 2023 Latest Caselaw 1718 Cal
Judgement Date : 15 March, 2023
15.03.2023 Item No.13.
Suman Ct.42
CRR 452 of 2023
Sudin Jha @ Sudhin Jha Vs.
The State of West Bengal and Anr.
Mr. Koustav Bagchi Mr. Debayan Ghosh Ms. Priti Kar ..for the petitioner
Mr. Saswata Gopal Mukherjee, ld. P.P. Mr. Madhusudan Sur, APP Mr. Manoranjan Mahata ..for the State
Argument is heard and judgment is reserved.
(Bibek Chaudhuri, J.)
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