Citation : 2023 Latest Caselaw 1678 Cal
Judgement Date : 14 March, 2023
14.03.2023 64 & 65
KAUSHIK CAV
D.R. 3 of 2020 With C.R.A. 138 of 2020
Mr. Jayanta Narayan Chatterjee Ms. Nandini Chatterjee Mr. Supreme Naskar Ms. Jayashree Patra ... for the appellant
Mr. Madhusudan Sur Mr. Dipankar Pramanick ... for the State
Heard the learned advocate appearing for the appellant
and the learned advocate appearing for the State.
Written notes on argument filed in Court be taken on
record.
Hearing concluded. Judgment reserved.
(Debangsu Basak, J.)
(Md. Shabbar Rashidi, J.)
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