Dipta Dutta & Anr vs The State Of West Bengal & Anr
2023 Latest Caselaw 1676 Cal

14.03.2023

Court No.35

D.Hira CRR 478 of 2015

Dipta Dutta & Anr.

Vs.

The State of West Bengal & Anr.

Ms. Nafisa Yasmin, Ms. Debdatta Dutta.

... for the petitioners

It has been pointed out on behalf of the petitioners that, a typographical error has occurred in this Court's judgment dated 23rd February, 2023.

Let the word "father" appearing in 20th line in paragraph 18, be written as "further".

Let this correction be effected immediately. Let this order be part and parcel of this Court's judgment dated 23rd February, 2023.

RAI Digitally signed by RAI CHATTOPADHYAY CHATTOPADHYAY Date: 2023.03.14 16:09:32 +05'30' (Rai Chattopadhyay, J.)