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4.03.23 vs Sl-24 Mohan Kedia
2023 Latest Caselaw 1673 Cal

Citation : 2023 Latest Caselaw 1673 Cal
Judgement Date : 14 March, 2023

Calcutta High Court (Appellete Side)
4.03.23 vs Sl-24 Mohan Kedia on 14 March, 2023
                                 FA 24 of 2019
                                 Dhananjay Paul
14.03.23                              v.
 Sl-24                            Mohan Kedia
 Ct.32
 (S.R.)    Mr. Nirmalya Ray                       ... for the appellant.

           Mr. Jahat Chakrabarti
           Ms. Sabita Mukherjee (Roy Choudhury)
           Mr. Subhojeet Mookherjee        ... for the respondent.

The learned advocates appearing for the respective

parties have concluded their arguments.

Judgment reserved.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

 
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