Purulia Metal Casting Private Ltd vs Damodar Valley Corporation And ...
2023 Latest Caselaw 1672 Cal

AD-25
Ct No.09
14.03.2023

TN WPA No. 5733 of 2023

Purulia Metal Casting Private Ltd.

Vs.

Damodar Valley Corporation and others

Mr. Sagar Bandyopadhyay, Ms. Sofia Nesar .... for the petitioner

Mr. Prasun Mukherjee, Mr. Deepak Agarwal .... for the DVC

Learned counsel for the parties, in their usual

fairness, point out that a similar matter, where the

same issue was involved, has already been heard and

reserved for judgment.

Accordingly, the present writ petition is

adjourned till March 22, 2023 when it will be listed

under the same heading, awaiting final orders in the

other matter.

(Sabyasachi Bhattacharyya, J.)