And Another vs Damodar Valley Corporation And ...
2023 Latest Caselaw 1649 Cal

D/L. 6.
March 13, 2023.
MNS.


                                  WPA No. 1853 of 2023


                          Saluja Steel and Power Private Limited
                                        and another
                                            Vs.
                          Damodar Valley Corporation and others


                        Mr. Jayanta Kumar Mitra,
                        Mr. Rajarshi Dutta,
                        Mr. Rahul Poddar,
                        Mr. Rahil Auddy,
                        Mr. Aditya Gooptu

                                      ... for the petitioners.

                        Mr. Anirban Ray,
                        Mr. Prasun Mukherjee,
                        Mr. Deepak Agarwal

                                     ...for the DVC.

                         Since it transpires from the arguments of

                  the parties that the arguments made substantially

                  pertain to pure questions of law, the prayer for

                  filing of affidavit made by the Damodar Valley

                  Corporation is refused.

                         It is, however, made clear that none of the

                  allegations made in the writ petition are admitted

                  by any of the respondents.

The matter is reserved for judgment.

(Sabyasachi Bhattacharyya, J.)