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Utsab Sekh & Ors vs The State Of West Bengal & Anr
2023 Latest Caselaw 1647 Cal

Citation : 2023 Latest Caselaw 1647 Cal
Judgement Date : 13 March, 2023

Calcutta High Court (Appellete Side)
Utsab Sekh & Ors vs The State Of West Bengal & Anr on 13 March, 2023

13.03.2023 Sl. No.01.

D/L.

Mithun.

Ct.No.42.

CRR/376/2023

Utsab Sekh & Ors.

Vs.

The State of West Bengal & Anr.

Ms. Puja Mondal, Adv.

...for the petitioners.

It is pointed out by the learned Advocate for the petitioners

that in the judgment dated 20 th February, 2023, in place of Nalhati

Police Station, it is inadvertently recorded as Naihati Police Station.

"Naihati Police Station mentioned in the judgment of CRR

376 of 2023 dated 20th February,2023 be read as Nalhati Police

Station."

The instant order be made part of the order dated 20 th

February, 2023.

( Bibek Chaudhuri, J. )

 
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