Transcriber : Nandy vs Union Of India &Ors
2023 Latest Caselaw 1642 Cal

13.03.2023                                       WPCT 9 of 2022
                                                     with
Court         : 04
                                                 CAN 1 of 2022
Item          : 02
Matter        : WPCT
Status
Bench Id
              :OP
              : 266048                         Uttam Kumar Sahoo
Transcriber   : NANDY
                                                        Vs.
                                               Union of India &Ors.

                         Ms. Reshmi Ghosh, Advocate
                         Mr. Soumya Sankar Chini, Advocate
                                                                    ......for the Petitioner
                         Mr. Anirban Mitra, Advocate
                                                             ......for the Respondent/UoI

This matter has been wrongly mentioned citing correction in the judgment/order dated October 31, 2022. After hearing the respective Counsel, we do not find any ministerial or typographical error has been crept up in the said order.

Therefore, no order need be passed thereupon.

For the purpose of record, it is made clear that the instant matter has already been disposed of on that day and, therefore, shall not be shown pending in the docket of the Court.

(Harish Tandon, J.)

(Prasenjit Biswas, J.)