M/S. Emery Marketing Private ... vs The Principal Commissioner Of ...
2023 Latest Caselaw 1639 Cal

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01   13.03.2023

MAT 2025 of 2022

AN M/s. Emery Marketing Private Limited vs.

The Principal Commissioner of Customs (Port) & Ors.

Mr. Arnab Chakraborty Mr. Aniket Chowdhury ... for the appellant

This matter has been listed in the Supplementary

List dated 13.03.2023 under the caption "To Be Mentioned".

It is pointed out by the learned counsel for the

appellant that in the judgment dated 17.02.2023, in the

cause title, the name of the appellant has been wrongly

shown as "M/s. Emergy Marketing Private Limited" which

stands corrected as "M/s. Emery Marketing Private

Limited".

This error may be rectified and this order shall

form part of the judgment dated 17.02.2023.

(T. S. Sivagnanam, J.)

(Hiranmay Bhattacharyya, J.)