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Ct. 238 vs Visva-Bharati & Ors
2023 Latest Caselaw 1580 Cal

Citation : 2023 Latest Caselaw 1580 Cal
Judgement Date : 2 March, 2023

Calcutta High Court (Appellete Side)
Ct. 238 vs Visva-Bharati & Ors on 2 March, 2023

10 02-03-2023 AKG WPA 8786 of 2022 Rajesh K.V. @ Rajesh Kaleerakath Venugopal Ct. 238 Vs.

Visva-Bharati & Ors.

Mr. Puspal Chakraborty, Ms. Prisanka Ganguly ...For the Petitioner Mr. Pranit Bag, Mr. Anuj Kr. Mishra ...For the University

This matter has been listed to ascertain the fate of the

appeal being MAT 745 of 2022 (Visva Bharati & Anr. Vs.

Rajesh K.V. @ Rajesh Kaleerakath Venugopal & Ors.).

Mr. Puspal Chakraborty, learned advocate appearing

for the petitioner submits that the said appeal has not yet

been disposed of and no stay order has been passed.

Mr. Anuj Kr. Mishra, learned advocate appearing for

the Visva Bharati does not deny the said fact.

The Court allows the writ petition. The judgment be

uploaded immediately.

(Kausik Chanda, J.)

 
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