Manoranjan Chakraborty vs Balageria Central Cooperative ...
2023 Latest Caselaw 1572 Cal

Citation : 2023 Latest Caselaw 1572 Cal
Judgement Date : 2 March, 2023

Calcutta High Court (Appellete Side)

Manoranjan Chakraborty vs Balageria Central Cooperative ... on 2 March, 2023

02.03.2023
  08
RP Ct.07
                                   WPA 10353 of 2021


                                 Manoranjan Chakraborty
                                          Vs.
                      Balageria Central Cooperative Bank Limited & Ors.




             Mr. Ashim Kumar Routh
             Ms. Ananya Mondal
             Ms. Manishka Dhar
                                       ... For Petitioner
             Mr. Milan Chandra Bhattacharjee
             Ms. Sulagna Bhattacharya
                                       ... For Respondent/Bank

Heard the learned advocates for the parties.

Hearing concluded and judgment stands reserved.

(Hiranmay Bhattacharyya, J.)

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