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CRA/56/2021
2023 Latest Caselaw 1547 Cal

Citation : 2023 Latest Caselaw 1547 Cal
Judgement Date : 1 March, 2023

Calcutta High Court (Appellete Side)
CRA/56/2021 on 1 March, 2023

01.03.2023 57 & 58

KAUSHIK OP

C.R.R. 259 of 2023 with C.R.A. 56 of 2021

Mr. Satadru Lahiri Mr. Sourav Paul ... for the appellant

Mr. Saibal Bapuli Mr. Bibaswan Bhattacharya ... for the State

Heard the learned advocate appearing for the appellant

and the State.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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