The Pradhan vs Smt. Niva Bachar & Ors
2023 Latest Caselaw 1545 Cal

    2.
01-03-2023

debajyoti (Ct. no.06) MAT 1374 of 2019 + IA NO:CAN/1/2019 (Old No:CAN/9635/2019)

The Pradhan, Kanduah Gram Panchayet & Anr.

Vs.

Smt. Niva Bachar & Ors.

Mr. Anjan Bhattacharya ... For the Appellants.

Mr. Jahar Lal De, Mr. Abdus Salam ... For the State.

The matter has been listed at our instance. In course of writing judgment, we felt that certain clarifications are required from the parties. Hence, the matter has been listed.

We have indicated to Mr. Bhattacharya, learned advocate for the appellants, our queries.

List the matter once again tomorrow (March 02, 2023) under the heading "For Further Hearing", when Mr. Bhattacharya shall come back with the answers to the queries put by us.

(Apurba Sinha Ray, J.) (Arijit Banerjee, J.)