Shyam Sundar Mal vs State Of West Bengal & Ors
2023 Latest Caselaw 1541 Cal

01.03.2023
        04
AN/Ct. No.07
                                   WPA 907 of 2019


                                   Shyam Sundar Mal
                                         versus
                               State of West Bengal & ors.


               Mr. Jaydip Kar, learned Senior Advocate
               Mr. Debdeep Sinha
               Mr. Prasenjit Saha
                                             ... for the petitioner

               Mr. Anant Kumar Shaw
               Mr. Mainak Ganguly
                                             ... for respondent 9 & 10

Mr. A. Ray, learned G. P.

Mr. Debasish Ghosh Mr. Debraj Sahu ... for the State

Heard Mr. Kar, learned senior counsel for the

petitioner, Mr. Shaw, learned counsel for the private

respondent and Mr. Ghosh, learned counsel representing

the State at length. Hearing is concluded. Judgment

stands reserved.

(Hiranmay Bhattacharyya, J.)