Amit Ghosh & Ors vs The State Of West Bengal & Ors
2023 Latest Caselaw 3993 Cal

Citation : 2023 Latest Caselaw 3993 Cal
Judgement Date : 21 June, 2023

Calcutta High Court (Appellete Side)

Amit Ghosh & Ors vs The State Of West Bengal & Ors on 21 June, 2023

21.06.2023
rc/ct.no.10
Item No.17


                             WPA No. 9450 of 2023
                               Amit Ghosh & Ors.
                                      Versus
                         The State of West Bengal & Ors.


                   Mr. Uttiya Ray
                   Mr. Arnab Mandal              ...for the petitioners

                   Mrs. Monika Roy                    ...for the NHAI

                   Mr. Falguni Majhi    ...for the respondent nos.5&6

In view of the fact that the judgment of this Court

passed on September 30, 2022 in WPA No. 15475 of 2021

has been carried in appeal and the present writ petition

has been filed on the anvil of such judgment, let this

matter appear under the same heading on July 14, 2023.

(Suvra Ghosh,J)

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