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Raja Dutta vs Lalit Ganatra & Anr
2023 Latest Caselaw 3968 Cal

Citation : 2023 Latest Caselaw 3968 Cal
Judgement Date : 20 June, 2023

Calcutta High Court (Appellete Side)
Raja Dutta vs Lalit Ganatra & Anr on 20 June, 2023

20.06.2023

Court No.30 BM CRR 1000 of 2020

Raja Dutta vs.

Lalit Ganatra & Anr.

As there is no appearance on behalf of the petitioner, since the

date of listing in spite of the Advocate on record being informed, let

an Administrative Notice be issued upon the petitioner through the

learned Registrar(L&OM), High Court, Calcutta as the revision arises

out of judgment and order of conviction. Returnable in the monthly

List of August, 2023.

Accordingly, let the matter be listed in the monthly list of

August, 2023 for hearing.

( Shampa Dutt (Paul), J. )

 
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