Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Sri Jayanta Kumar Halder vs Asutosh Bhattacharyya & Ors
2023 Latest Caselaw 3942 Cal

Citation : 2023 Latest Caselaw 3942 Cal
Judgement Date : 19 June, 2023

Calcutta High Court (Appellete Side)
Sri Jayanta Kumar Halder vs Asutosh Bhattacharyya & Ors on 19 June, 2023

19.06.2023

Item no.07 CP C.O. 1317 of 2022 With CAN 3 of 2023

Sri Jayanta Kumar Halder Vs.

Asutosh Bhattacharyya & ors.

Mr. Amitabha Roy Mr. Tamal Banerjee ... for the Petitioner. Mr. Lakshminath Bhattacharya

... for the Opposite Party Nos. 15 & 16.

This court has taken up the matter for hearing.

Hearing is concluded and the judgment is reserved.

(Shampa Sarkar, J.)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter