Ab vs Binay Kumar Barui
2023 Latest Caselaw 3940 Cal

13   19.06.                          SAT 81 of 2022
     2023                           IA No. CAN 1 of 2022
     Ct. No. 04
                                   Smt. Sandhya Biswas
        Ab                                 Vs.
                                    Binay Kumar Barui.

                                           ---------------

Mr. Indrajit Chatterjee.

... for the appellant.

Despite the order dated 5th June 2023, the certified copy of the judgment and decree of the trial court has not been furnished within the time indicated therein. Learned Advocate for the appellant prays for extension of time on a ground to file the certified copy as indicated above within a week from date. In view of the above, time to file the certified copy of the judgment and decree of the trial court is extended by a week from date. In the event the same is not filed within the time as extended, the appeal shall be dismissed without any reference to further order to be passed by this Court.

List the matter accordingly.

(Harish Tandon, J.)

(Prasenjit Biswas, J.)