Ms. Kavita Jagatramka And Another vs Union Of India And Others
2023 Latest Caselaw 3860 Cal

14th June, 2023
 (D/L No.3)
   (SKB)

                                         W.P.A. 3607 of 2021
                                                 With
                                           CAN 1 of 2023
                                                 With
                                           CAN 2 of 2023

                                 Ms. Kavita Jagatramka and another
                                                Versus
                                      Union of India and others


                              Mr. Sudip Deb,
                              Mr. Sumitava Chakraborty,
                              Mr. Riju Ghosh,,
                              Mr. Arindam Paul,
                              Ms. Ipsita Ghosh
                                                  ... for the petitioners.

                              Mr. Vipul Kundalia,
                              Mr. Tapan Bhanja,
                              Mr. Soumava Ghosh,
                              Mr. Anurag Roy,
                              Ms. Uneaza Ali
                                                        ... for the S.F.I.O.

                              Ms. Shalini Bose
                                             ... for respondent nos.7 & 8.

Learned counsel appearing for the petitioners and

the SFIO have answered the queries of the court.

List this matter on 21st June, 2023 under the

heading "For Judgment".

(Moushumi Bhattacharya, J.)