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Akb Srabani Taraphder vs Prof. Virendra Kumar Tewari
2023 Latest Caselaw 3831 Cal

Citation : 2023 Latest Caselaw 3831 Cal
Judgement Date : 12 June, 2023

Calcutta High Court (Appellete Side)
Akb Srabani Taraphder vs Prof. Virendra Kumar Tewari on 12 June, 2023
Ct.                                   C.P.A.N. 436 of 2023
No.   12.06
                                                In
24    2023
                               W.P.A. 9999 of 2022

akb                                  Srabani Taraphder
                                          -Versus-

Prof. Virendra Kumar Tewari

Mr. Anujit Mookherjee ...For the Petitioner

Mr. R.N. Majumder Mr. S.M. Obaidullah ...For the Contemnor

As informed by the learned Counsel appearing for the petitioner the appeal, being F.M.A. 238 of 2023 arising out of the judgment and order passed by this Bench in W.P.A. 9999 of 2022 has been listed as item No. 1 before the Hon'ble Division Bench today. It is expected that the stay application filed by the appellant in the appeal may be heard and disposed of shortly.

In view of the above, list the contempt application on 16th June, 2023.

( Rabindranath Samanta, J.)

 
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