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Buddhadev Biswas vs State Of West Bengal & Ors
2023 Latest Caselaw 3829 Cal

Citation : 2023 Latest Caselaw 3829 Cal
Judgement Date : 12 June, 2023

Calcutta High Court (Appellete Side)
Buddhadev Biswas vs State Of West Bengal & Ors on 12 June, 2023

12.06.2023 Item No.19 Ct. No.5 CHC

W.P.S.T.105 of 2013

Buddhadev Biswas Vs.

State of West Bengal & ors.

Mr. Ramen Bose ...for the petitioner

Mr. Tapan Kr. Mukherjee, Sr. Advocate & A.G.P. Mr. Pinaki Dhole, Ms. Debdooti Dutta ...for the State

Heard learned advocate for the petitioner and

learned Additional Government Pleader for the State.

Hearing concluded.

Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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