Kumkum Bhattacharya vs Visva Bharati University & Anr
2023 Latest Caselaw 3828 Cal

12-06-2023

AKG WPA 5187 of 2020 IA No. CAN 1/2020 (Old No. CAN 4923/2020) Ct. 238 (Application not in File) Kumkum Bhattacharya Vs.

Visva Bharati University & Anr.

Mr. Jaydeep Kar, Mr. Agnibesh Sengupta ...for the Petitioner Mr. Victor Chatterjee ...for Visva-Bharati

Mr. Jaydeep Kar, learned senior advocate

concludes his submission on behalf of the petitioner.

The petitioner shall file a short notes of argument along

with a compilation of judgments. Let such compilation

of judgments and written notes of argument be made

over to the learned advocate for the university within

one-week from date.

List this matter after ten days under the same

heading.

(Kausik Chanda, J.)