Ct. 238 vs State Of West Bengal & Ors
2023 Latest Caselaw 3802 Cal

09-06-2023

AKG WPA 22506 of 2019 Sk Masikul Ahmmed Ct. 238 Vs. State of West Bengal & Ors.

Mr. Arka Maiti ...for the Petitioner Mr. Pulak Ranjan Mandal, Ms. Bandana Mandal ...for W.B.C.S.C.

Mr. Anil Kr. Gupta ...for UGC

The issue involved in this writ petition is covered by

the judgment delivered by this Court on January 13,

2023 in WPA 16211 of 2019 (Waliul Alam Vs.

University Grants Commission & Ors.)

For the reasons recorded in the said judgment, I do

not find any merit in this writ petition also.

Accordingly, WPA 22506 of 2019 is dismissed.

There will be no order as to costs.

Urgent Photostat certified copy of this order, if

applied for, be supplied to the parties upon compliance

with the requisite formalities.

(Kausik Chanda, J.)