Ct. No. 04 Malati Ruidas And Others vs Ab
2023 Latest Caselaw 3788 Cal

Citation : 2023 Latest Caselaw 3788 Cal
Judgement Date : 9 June, 2023

Calcutta High Court (Appellete Side)

Ct. No. 04 Malati Ruidas And Others vs Ab on 9 June, 2023

34   09.06.                              SAT 20 of 2023
     2023

     Ct. No. 04                   Malati Ruidas and others
                                             Vs.
         ab
                                  Aparna Garai and others.

                                          ---------------------

No one appears in support of the appeal, when the matter is called on.

In the event the certified copy of the judgment and decree of the trial court is not filed within three weeks from date, the appeal shall stand dismissed.

(Harish Tandon, J.)

(Prasenjit Biswas, J.)

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