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Sri Nawal Sultania & Anr vs State Of West Bengal & Ors
2023 Latest Caselaw 3747 Cal

Citation : 2023 Latest Caselaw 3747 Cal
Judgement Date : 8 June, 2023

Calcutta High Court (Appellete Side)
Sri Nawal Sultania & Anr vs State Of West Bengal & Ors on 8 June, 2023
DL-22

08.06.2023
Court No.5                        WPLRT 76 of 2022
(AD)
                             Sri Nawal Sultania & Anr.
                                        Vs.
                            State of West Bengal & Ors.



                   Mr. Arindam Banerjee
                   Mr. P.K. Jewrajka
                   Ms. Arpita Saha
                   Ms. Pooja Jewrajka
                                                    ... for the petitioners.


                   Mr. T.M. Siddiqui, Ld. AGP
                   Mr. A. Banerjee
                                                 ... for the State.
                   Mr. Ashok Kumar Banerjee
                   Mr. Asif Hussain
                   Ms. Labani Pan
                                    ... for the respondent nos.3 and 4.

Heard the learned Advocate appearing for the

petitioners.

Heard the learned Senior Advocate appearing for the

respondent nos.3 and 4.

Heard the learned Advocate appearing for the State.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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