Md. Hasanuzzaman & Anr vs The State Of West Bengal & Ors
2023 Latest Caselaw 3744 Cal

      08.06.23
147    Ct. No.17
      Sws.M
                                            WPA 1668 of 2023

                                       Md. Hasanuzzaman & Anr.
                                                   Vs.
                                     The State of West Bengal & Ors.

                            Ms. Gopa Biswas
                            Ms. Sampriti Saha
                                                         ....for the Petitioners

                            Mr. Biswabrata Basu Mallick
                            Mr. Sanjib Das

                                                  ...for the State -respondents

Mr. Saikat Banerjee Mr. Ratul Biswas Mr. Kaushik Chowdhury ...for the W.B.B.P.E

A similar matter is pending in this Court.

Judgment will be delivered soon.

Therefore, this matter is adjourned till 27 th July,

2023.

(Abhijit Gangopadhyay, J.)