Citation : 2023 Latest Caselaw 3706 Cal
Judgement Date : 7 June, 2023
7th June,
(AK)
W.P.A 10470 of 2023
Saibal Sen and another Vs.
West Bengal State Electricity Distribution Company Limited and others
Mr. Prabal Kr. Mukherjee Ms. Shebatee Datta ...for the petitioners.
Dr. Madhusudan Saha Ray ...for the WBSEDCL.
Heard learned counsel for the parties.
Hearing is concluded.
Judgment is reserved in the matter.
(Sabyasachi Bhattacharyya, J.)
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